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State of Punjab - Section

Section 13 in The Punjab Brewery Rules, 1956

13.

The licensee shall agree to the posting of an excise establishment to his brewery. This establishment shall consist of as many inspectors and peons as the [Excise Commissioner] [Legislative Supplement Part III dated 26.10.71.] may deem sufficient. This staff shall be subject to the inspection, and under the orders and control of the Collector.