Gujarat High Court
P.S.Gadhvi vs Jatinbhai Chhitabhai Patel on 19 February, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
R/CRREF/1/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REFERENCE NO. 1 of 2014
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P.S.GADHVI....Applicant(s)
Versus
JATINBHAI CHHITABHAI PATEL....Respondent(s)
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Appearance:
SUO MOTU for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 19/02/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) With a view to enable learned AGP Mr. R.R.Patel to verify whether the bailable warrant is served upon the respondent or not, S.O. to 26th February, 2015.
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1