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Gujarat High Court

P.S.Gadhvi vs Jatinbhai Chhitabhai Patel on 19 February, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, A.G.Uraizee

          R/CRREF/1/2014                               ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   CRIMINAL REFERENCE NO. 1 of 2014

================================================================
                       P.S.GADHVI....Applicant(s)
                               Versus
              JATINBHAI CHHITABHAI PATEL....Respondent(s)
================================================================
Appearance:
SUO MOTU for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
================================================================

          CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                 and
                 HONOURABLE MR.JUSTICE A.G.URAIZEE

                           Date : 19/02/2015


                             ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) With a view to enable learned AGP Mr. R.R.Patel to  verify   whether   the   bailable   warrant   is   served   upon   the  respondent or not, S.O. to 26th February, 2015.

(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1