Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(d) in Scheme under Section 100 of Motor Vehicles Act, 1988

(d)it shall be ensured that the interests of the State Transport Undertakings are not affected adversely on such routes;