Bombay High Court
M/S.Kopran Ltd And Anr vs Canara Bank Core Credit Group-V on 6 September, 2021
Author: R. I. Chagla
Bench: A.A. Sayed, R. I. Chagla
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06-09-wp-1127-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1127 OF 2016
...
M/s.Kopran Ltd. & Anr. ...Petitioners
v/s.
Canara Bank Core Credit Group-V ...Repondents
...
Mr. Bulchandrani a/w. Mr. P. Kumar N. Jain for the Petitioners.
Mr.Rakeh Singh i/b M.V.Kini & Co. for the Respondent.
...
CORAM : A.A. SAYED &
R. I. CHAGLA, JJ.
DATED : 6 SEPTEMBER 2021 (IN CHAMBER AT 2.20 P.M.) P.C.:
On the request of learned Counsel for the Petitioners, stand over to 14 September 2021 at 2 p.m. for further submissions.
(R. I. CHAGLA,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 08/09/2021 ::: Downloaded on - 08/09/2021 21:09:45 :::