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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6)(b) in Tamil Nadu Patta Passbook Act, 1983

(b)Where, any information is furnished or any document is produced in accordance with the notice under sub-section (5), the Tahsildar or any officer authorised by him in this behalf shall give a written acknowledgment thereof to the person furnishing or producing the same and shall endorse on such document a note under his signature stating the fact of its production and the date thereof.