Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Sohan Lal And Others vs State Of Harayana And Others on 10 July, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.41                             COURT NO.11                      SECTION IVB

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2015
                                       CC No(s). 8145-8146/2015

     (Arising out of impugned final judgment and order dated 29/01/2014
     in LPA No. 1129/2013 and order dated 27/05/2014 in RA No. 43/2014
     passed by the High Court of Punjab & Haryana at Chandigarh)

     SOHAN LAL AND OTHERS                                                    Petitioner(s)

                                                    VERSUS

     STATE OF HARAYANA AND OTHERS                                            Respondent(s)

     I.A. 1-2/2015(with c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)...CC No. 8483-8484/2015
     (With appln.(s) for c/delay in refiling                          SLP   and   appln.(s)   for
     c/delay in filing SLP and Office Report)


     Date : 10/07/2015 These applications were called on for hearing
                         today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                Mr. Shishpal Laler, Adv.
                                      Mr. Sonit Sinhmar, Adv.
                                      Mr. Balbir Singh Gupta,Adv.
     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice returnable in two weeks.

To be tagged along with SLPs @ CC.Nos.10039-10040 of 2015.

(USHA BHARDWAJ) 12:08:41 IST Reason: (SAROJ SAINI) AR-CUM-PS COURT MASTER