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[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

State of Madhya Pradesh - Subsection

Section 223(1)(b) in The M.P. Municipalities Act, 1961

(b)deposit upon any street or upon any open channel, drain or well in any street or upon any public place, any stall, chair, bench, box, ladder, bale or other thing whatsoever, so as to form an obstruction thereto or encroachment thereon.