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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(2)The Assistant Director shall draw every month one single bill covering all the recipients under his jurisdiction and draw the consolidated amount by presenting the bill at the concerned Treasury. He shall remit the family pension at the cost of the pensioners to the Post Offices concerned to be credited to the respective savings account of the pensioners.