Section 6(4) in Consumer Protection (Punjab) Rules, 1987
(4)The president and the members of the State Commission shall hold office for a term of five years or up to the age of sixty five years which ever is earlier and shall not be eligible for renomination:Provided that president and a member may;-(a)by writing under his hand and addressed to the State Government resign his office any time;(b)be removed from his office in accordance with provisions of sub-rule (5).
