Supreme Court - Daily Orders
Raminder Kaur vs Harmeek Singh on 25 January, 2019
ITEM NO.94 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Writ Petition(s)(Civil) No(s). 1464/2018
RAMINDER KAUR Petitioner(s)
VERSUS
HARMEEK SINGH & ANR. Respondent(s)
Date : 25-01-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Darpan Sachdeva, Adv.
Mr. Sunil Fernandes, AOR
For Respondent(s)
Mr. Baban Kumar Sharma, Adv.
Mr. Dhananjay Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to the sole respondent for filing counter affidavit.
List again on 28.2.2019.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.01.30 14:33:40 IST Reason: