Allahabad High Court
Dr. Karan Singh vs Commissioner, Income Tax, Meerut & ... on 2 March, 2012
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 1618 of 2006 Petitioner :- Dr. Karan Singh Respondent :- Commissioner, Income Tax, Meerut & Others Petitioner Counsel :- S.D. Singh,Shubham Agrawal Respondent Counsel :- S.C.,B.J. Agrawal,D. Awasthi Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
Dismissed. For order see our order of date passed in Writ Tax No.1614 of 2006.
Order Date :- 2.3.2012 SP/