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Allahabad High Court

Dr. Karan Singh vs Commissioner, Income Tax, Meerut & ... on 2 March, 2012

Bench: Sunil Ambwani, Manoj Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1618 of 2006
 

 
Petitioner :- Dr. Karan Singh
 
Respondent :- Commissioner, Income Tax, Meerut & Others
 
Petitioner Counsel :- S.D. Singh,Shubham Agrawal
 
Respondent Counsel :- S.C.,B.J. Agrawal,D. Awasthi
 

 
Hon'ble Sunil Ambwani,J.
 

Hon'ble Manoj Misra,J.

Dismissed.  For order see our order of date passed in Writ Tax No.1614  of 2006.

Order Date :- 2.3.2012 SP/