Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 107 in Instructions Relating to Liquor 107. Presence of the Superintendent at settlement. - The Superintendent of Excise will, as in all other Excise matters, act as an advisor to the officer conducting the settlement and should be present at the time of settlement.
