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State of Jammu-Kashmir - Section

Section 344 in The Jammu and Kashmir State Ranbir Penal Code, 1989

344. [ Wrongful confinement for ten or more days. [Section 344 inserted by Act III of 1967.]

- Whoever wrongfully confines any person for ten days or more, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine.]