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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

(1)The Registering Authority or any other officer authorised by him can conduct the search of such premises and seize such records as required under Section 13 of the Act.