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State of West Bengal - Section

Section 27 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

27. Consequential reduction of rates by municipal corporations and municipalities. -

On and from the date the Authority takes up the responsibilities for one or more of the services relating to water-supply, sewerage, drainage, collection and disposals of night-soil and collection and disposal of garbage, the municipal corporations and municipalities concerned shall correspondingly reduce their rates by such percentage as the State Government may in consultation with the municipal corporations and municipalities concerned determine.