Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 42B in The Bihar Land Reforms Act, 1950 42B. Provisions of Act to prevail over other laws. - The provisions of this Act shall have effect notwithstanding anything contained in any other law for the time being in force.]
