L.Thangaraja vs The Regional Transport Officer on 5 September, 2019

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Madras High Court

L.Thangaraja vs The Regional Transport Officer on 5 September, 2019

Bench: M.Govindaraj

                                                                           W.P(MD)No.15597 of 2019


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 05.09.2019

                                                  CORAM:

                             THE HONOURABLE MR.JUSTICE M.GOVINDARAJ

                                         W.P(MD)No.15597 of 2019
                                                   and
                                         WMP(MD)No.12287 of 2019

                L.Thangaraja                                            .. Petitioner

                                                       Vs.

                The Regional Transport Officer,
                Office of the Regional Transport Office,
                Vallam Road,
                Thanjavur.                                             .. Respondent



                PRAYER: Writ Petition is filed under Article 226 of the Constitution of India
                praying for issuance of a Writ of Mandamus directing the respondent to
                replace the existing bus under Registration No. TN 52 B 1198 to the bus
                under     Registration   No.TN    49       AQ   7677    under    Chasis      No.
                MB1PBEYC9DEYK9445 Engine No.DYEZ405741 for the bus running from
                Pattukottai to Ooriyur and Pattukottai to Meemisal on the basis of the
                Petitioner's representations dated 19.06.2019 and 04.07.2019 within the
                time limit fixed by this Court.


                            For Petitioner                   : Mr.K.R.Laxman

                            For Respondent                   : Mrs.J.Padmavathi Devi
                                                             Special Government Pleader




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                                                                            W.P(MD)No.15597 of 2019




                                                     ORDER

The petitioner has preferred the above writ petition seeking a direction to the respondent to replace the existing bus bearing Registration No.TN 52 B 1198 to the bus bearing Registration No.TN 49 AQ 7677, under Chasis No.MB1PBEYC9DEYK9445, Engine No.DYEZ405741 for the bus running from Pattukottai to Ooriyur and Pattukottai to Meemisal.

2.On receipt of the notice in the above writ petition, the Regional Transport Officer, Thanjavur has sent a communication to the Government Pleader stating that if any application is filed by the petitioner, the respondent is ready to consider the same and pass appropriate orders for replacement of bus. The said letter dated 07.08.2019 is taken on record.

3.Accordingly, the petitioner is directed to submit an application afresh with the respondent. On such application being filed by the petitioner, the respondent shall consider and pass orders on the application for replacement of bus, within a period of four weeks from the date of receipt of a copy of this order.

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4.The writ petition is disposed of accordingly. No costs. Consequently, WMP(MD)No.12287 of 2019 is closed.




                                                                      05.09.2019
                Index    : Yes / No
                Internet : Yes / No

                mj

                To

                The Regional Transport Officer,

Office of the Regional Transport Office, Vallam Road, Thanjavur.

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mj W.P(MD)No.15597 of 2019 05.09.2019 http://www.judis.nic.in 4/4

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