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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Merchant Shipping (Amendment) Act, 2002

(c)after sub- section (3), the following sub- section shall be inserted, namely:-" (4) The certificates issued under sub- sections (1) and (2), sub- sections (1) and (2) of section 300 and section 301 shall be supplemented by a record of equipment in the prescribed form.".