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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(d) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(d)no cart man or any person proposing to race a bullock shall have in his possession or on the cart any stick , whip , pinjari , or any device or instrument capable of causing any pain to a bullock or giving an electrical shock to the bullock;