Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 10 in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

10. Character rolls and service books.

- Character Rolls of Headmasters/Headmistresses shall be kept in the custody of the Director of Public Instruction and the Character Rolls of Assistant Headmasters/Headmistresses and Assistant Teachers shall be kept in the custody of the Inspector of Schools concerned. For Headmasters/Headmistresses, the Inspector of Schools shall initiate the entry in their Character Rolls and the Director of Public Instruction shall be the reviewing and accepting authority. For Assistant Headmasters/Assistant Headmistresses and Assistant Teachers the Headmasters/Headmistresses shall initiate the entry in the Character Rolls and the Inspector of Schools concerned shall be the reviewing and accepting authority. For Office Assistants the Headmasters/Headmistresses shall initiate their entry in the Character Rolls and the Inspector of Schools shall, be the reviewing and accepting authority.Service Book shall be maintained in the prescribed from for the Head masters/Head mistresses by the Inspector of Schools concerned and in respect of all other employees excluding Grace IV by the Headmasters/Headmistresses concerned.