Himachal Pradesh High Court
Ashok Kumar Sharma & Ors. vs . State Of H.P. & Ors. on 27 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Ashok Kumar Sharma & ors. vs. State of H.P. & ors.
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LPA No. 162/202227.9.2022 Present: Mr. Deepak Sharma, Advocate, proxy counsel for the appellants.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondent-State.
List on 28.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27.9.2022 (pankaj) ::: Downloaded on - 27/09/2022 20:06:37 :::CIS