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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in Rajasthan Prisoners Open Air Camp Rules, 1972

(b)It would be the discretion of the Prisoners Open Air Camp Advisory Committee to send a prisoner to any of the Camps [and the Director-cum-Inspector-General of Prisons may at any time transfer any prisoner from one camp to another camp] [Substituted by Notification Published in R.G. Gazette Part IV-C, dated 29-8-1996, p.36.].