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[Cites 0, Cited by 0] [Section 317] [Entire Act]

Union of India - Subsection

Section 317(9) in The Merchant Shipping Act, 1958

(9)On the survey of any ship in pursuance of this section, there shall be paid by the owner of the ship such fee as may be prescribed.] [ Substituted by Act by Act 63 of 2002, Section 14, for sub-Sections (6) and (7) (w.e.f. 1.2.2003).]