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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(3)(b) in Siliguri Municipal Corporation Act, 1990

(b)by written summons, require any person accountable for, or having the custody or control of, any such document to appear in person before them or before any officer subordinate to them; and