Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in Tamil Nadu Marumakkattayam Act, 1932 2. Repeal of Madras Act IV of 1896. - The Malabar Marriage Act, 1896 (Madras Act IV of 1896), in so far as it is applicable to Hindus following the Marumakkattayam law of inheritance, is hereby repealed.
