Ram Bilas Roy @ Bilas Roy & Ors vs State Of Bihar on 1 May, 2008

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Patna High Court - Orders

Ram Bilas Roy @ Bilas Roy & Ors vs State Of Bihar on 1 May, 2008

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Cr.Misc. No.12258 of 2008
                         RAM BILAS ROY @ BILAS ROY & ORS
                                            Versus
                                     STATE OF BIHAR
                                          -----------


2   01.05.2008

As prayed for on the ground of illness of the learned counsel appearing for the petitioners, put up this matter after one week.

       Manish/-                               ( Shailesh Kumar Sinha,J.)