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Union of India - Section

Section 38 in Rules of Procedure and Conduct of Business in Lok Sabha

38. Rotational allotment of days for questions.

- The time available for answering questions shall be allotted on different days in rotation for the answering of questions relating to such Ministry or Ministries as the Speaker may, from time to time, provide, and on each such day, unless the Speaker with the consent of the Minister concerned otherwise directs, only questions relating to the Ministry or Ministries for which time has been allotted on that day shall be placed on the list of questions for oral answer.