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State of Jharkhand - Section

Section 217 in Bihar Education Code, 1961

217. Text-books.

- Text-books must be selected only from the lists published by the Director.Note. - It is the duty of the class master to see that all the pupils provided themselves with the text-books used in the class.(Government notification no 860-E, dated the 13th May 1913, and R. & O. page 167, rule 3.)