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[Cites 0, Cited by 1] [Section 43(2)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(2)(d) in The West Bengal Housing Board Act, 1972

(d)[ the conditions of service of the employees of the Board other than those taken over and employed under sub-section (1) of section 13.] [Clause (d) inserted by W.B. Act 40 of 1976.]