Patna High Court - Orders
Arnesh Kumar @ Kumar Amresh vs State Of Bihar & Anr on 20 June, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.18421 of 2018
In
Criminal Revision No.1030 of 2014
Arising Out of PS. Case No.- Year- Thana- District- Patna
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Arnesh Kumar @ Kumar Amresh
... ... Petitioner/s
Versus
State Of Bihar & Anr
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Uday Narayan Singh
For the Opposite Party/s : Mr. Sri Pradeep Narain Kumar
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
3 20-06-2018Despite service of notice upon the opposite party no. 2, she has not appeared today.
Awaiting her appearance, this case is adjourned to 18.07.2018.
(Ashutosh Kumar, J) krishna/-
U T