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Patna High Court - Orders

Arnesh Kumar @ Kumar Amresh vs State Of Bihar & Anr on 20 June, 2018

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Criminal Miscellaneous No.18421 of 2018
                                                      In
                                       Criminal Revision No.1030 of 2014
                                  Arising Out of PS. Case No.- Year- Thana- District- Patna
                  ======================================================
                  Arnesh Kumar @ Kumar Amresh

                                                                                       ... ... Petitioner/s
                                                          Versus
                  State Of Bihar & Anr

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :         Mr. Uday Narayan Singh
                  For the Opposite Party/s :         Mr. Sri Pradeep Narain Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                        ORAL ORDER

3    20-06-2018

Despite service of notice upon the opposite party no. 2, she has not appeared today.

Awaiting her appearance, this case is adjourned to 18.07.2018.

(Ashutosh Kumar, J) krishna/-

U       T