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Delhi High Court - Orders

M/S V2 Retail Limited vs M/S Ss Enterprises on 14 February, 2019

Author: G.S.Sistani

Bench: G.S.Sistani, Jyoti Singh

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     FAO(OS) (COMM) 290/2018, C.M.51343/2018
      M/S V2 RETAIL LIMITED                                    ..... Appellant
                     Through:          Mr.Harsh Agrawal, proxy counsel with
                                       Mr.Chetan Pal, AR of the petitioner
                                       company.
                          versus

      M/S SS ENTERPRISES                                      ..... Respondent
                    Through:           Mr.Sudhir Naagar, Advocate

CORAM:
    HON'BLE MR. JUSTICE G.S.SISTANI
    HON'BLE MS. JUSTICE JYOTI SINGH

                   ORDER

% 14.02.2019 Counsel for the appellant is not present despite the matter having been passed over once and called a second time.

In the interest of justice, the matter is adjourned to 11.03.2019.

G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 14, 2019 rb