Delhi High Court - Orders
M/S V2 Retail Limited vs M/S Ss Enterprises on 14 February, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 290/2018, C.M.51343/2018
M/S V2 RETAIL LIMITED ..... Appellant
Through: Mr.Harsh Agrawal, proxy counsel with
Mr.Chetan Pal, AR of the petitioner
company.
versus
M/S SS ENTERPRISES ..... Respondent
Through: Mr.Sudhir Naagar, Advocate
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.02.2019 Counsel for the appellant is not present despite the matter having been passed over once and called a second time.
In the interest of justice, the matter is adjourned to 11.03.2019.
G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 14, 2019 rb