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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(g) in Vinayaka Missions Sikkim University Act, 2008

(g)to make appointments of the faculty, officers and employees of the University [* * *] [The Words 'or a constituent college, affiliated colleges, Regional Centres, Study Centres located in India and abroad' ommited by Act No. 7 of 2017, w.e.f. 22.03.2017.];