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NCT Delhi - Section

Section 27 in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

27. Fees.

(1)The fees to be paid for the grant of a certificate of registration under rule 24 shall be as specified below, namely: -If the number of workers proposed to be employed as building workers, for a building or other construction work, on one day -
(a) is upto one hundred : One hundred rupees.
(b) exceeds one hundred but does not exceed five hundred : Five hundred rupees.
(c) exceeds five hundred : One thousand rupees.