Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Assam - Subsection Section 104(4) in Assam Panchayat Act, 1994 (4)An appeal shall be from an order of the Chief Executive Officer under this Section to the Government.Chapter-VII Settlement of Hats, Ghats, Ferry, Etc., & Distribution of Proceeds & Maintenance & Regulation Thereof.