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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(4)(e) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(e)To make new or additional Statutes and Rules or amend or repeal the earlier Statutes and Rules;