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State of West Bengal - Section

Section 33 in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

33. [ Prohibition of trade allowance, fee or charge.- No trade allowance, fee or charge other than such as may be determined by a market committee shall be recovered in any transaction within a market area.] [Substituted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 24.]