Supreme Court - Daily Orders
T. O. Abraham vs Jose Thomas on 31 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.15 COURT NO.6 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 23060/2018
(Arising out of impugned final judgment and order dated
17-10-2017 in RFA No. 695/2015 passed by the High Court Of
Kerala At Ernakulam)
T.O. ABRAHAM Petitioner(s)
VERSUS
JOSE THOMAS & ORS. Respondent(s)
(WITH PRAYER FOR INTERIM RELIEF)
Date :31-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Ravi L., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ]
A.R.-cum-P.S. Asstt. Registrar
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2018.08.31
16:21:30 IST
Reason: