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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(3) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(3)The resignation letters received under sub-sections (1) and (2), shaft immediately be forwarded to the Managing Committee of the Water Users' Association concerned for acceptance or otherwise, and a copy of such resignation letter shall also be forwarded to the concerned Canal Officer.