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Union of India - Section

Section 7 in The Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987

7. Period to be considered for verifying compliance with order issued under Section 3.

- Where an order has been issued by the Central Government under Section 3 requiring any commodity, class of commodities or any percentage thereof to be packed in jute packaging material for their supply or distribution, the compliance with that order shall be determined with reference to use of specified percentage of jute packaging material in a period of [one quarter comprising of three calender months] [Substitued by G.S.R. 1021(E), dated 17th October, 1988 for the words one calender month.]