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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(c) in The Bombay Inams (Kutch Area) Abolition Act, 1958

(c)if such land is in the possession of a butadar, ret butadar or any other person holding it as a tenant, such butadar, ret butadar or other person, and