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State of Jharkhand - Section

Section 124 in The Jharkhand Agricultural Produce Markets Rules, 2000

124. [ Keeping of price list. [Substituted by G.S.R. 12A dated 26.9.1993.]

- The Market committee shall maintain daily list of prices of Agricultural produce prevailing in the market and daily list of prices shall be displayed at conspicuous place on the notice board in the office of Market Committee.]