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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4)(a) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(a)the Government, where the minor forest produce is grown on unoccupied land which is the property of the Government or which is placed under their control and management;