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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Central Provinces And Berar - Subsection

Section 8(1) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(1)Every contract entered into by a market committee shall be in writing and shall be signed on behalf of the market committee by the chairman and two other members of the market committee.