Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(h) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(h)the procedure for the settlement of disputes between the teachers, employees or students of the University, and the University;