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Gujarat High Court

Kalubhai Fulabhai Bariya vs L H Of Dced Mansukhbhai Valabhai Bariya on 16 August, 2018

Author: J.B. Pardiwala

Bench: J.B.Pardiwala

            C/SA/23100/2018                                   ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      F/SECOND APPEAL NO. 23100 of 2018

                                   With
                      F/SECOND APPEAL NO. 23204 of 2018
                                   With
                      F/SECOND APPEAL NO. 23214 of 2018
                                   With
                      F/SECOND APPEAL NO. 23576 of 2018
==========================================================

JAYANTILAL MULJI TAHCKER Versus BHUJ NAGARPALIKA ========================================================== Appearance:

MR AR THACKER(888) for the PETITIONER(s) No. 1,1.1,1.2,1.3 for the RESPONDENT(s) No. 1,2 ========================================================== CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 16/08/2018 ORAL COMMON ORDER Office objections be removed within two weeks from today, failing which, the matters shall stand dismissed for non­prosecution without reference to the Court.

(J.B. PARDIWALA, J.) CHANDRESH Page 1 of 1