Delhi High Court - Orders
Harminder Singh vs Tata Power Delhi Dist Ltd (Tpddl) on 24 September, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~44 to 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 214/2024 & CM APPL. 15223/2024
HARMINDER SINGH .....Appellant
Through: Appearance not given
versus
TATA POWER DELHI DIST LTD (TPDDL) .....Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(45)
+ LPA 297/2024 & CM APPL. 21973/2024, CM APPL. 21976/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
GULSHAN KUMAR GAMBHIR & ANR ......Respondents
Through: Mr. S N Gautam, Advocate
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(46)
+ LPA 298/2024 & CM APPL. 21982/2024, CM APPL. 21985/2024
BSES YAMUNA POWER LIMITED .....Appellant
Through: Mr. Sandeep Prabhakar, Senior
Advocate with Mr Anupam Varma,
LPA 214/2024 etc. Page 1 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
Mr Nikhil Sharma and Ms Simran
Kohli, Advs.
versus
INDER KUMAR GUPTA & ANR ......Respondents
Through: Mr. S N Gautam, Advocate
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(47)
+ LPA 299/2024 & CM APPL. 21987/2024, CM APPL. 21990/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
ABDUL RASHID ANSARI & ANR ......Respondents
Through: Mr. S N Gautam, Advocate
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(48)
+ LPA 300/2024 & CM APPL. 21991/2024, CM APPL. 21994/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
DES RAJ MADAN & ANR ......Respondents
Through: Mr. S N Gautam, Advocate
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(49)
+ LPA 301/2024 & CM APPL. 21995/2024, CM APPL. 21998/2024
BSES RAJDHANI POWER LTD .....Appellant
LPA 214/2024 etc. Page 2 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
RAVINDER SETH & ANR ......Respondents
Through: Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(50)
+ LPA 302/2024 & CM APPL. 21999/2024, CM APPL. 22002/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
KUMUD CHANDRA DEKA & ANR ......Respondents
Through: Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(51)
+ LPA 303/2024 & CM APPL. 22003/2024, CM APPL. 22006/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
HARI PRAKASH CHHIKARA & ANR ......Respondents
Through: Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(52)
+ LPA 304/2024 & CM APPL. 22010/2024, CM APPL. 22013/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
LPA 214/2024 etc. Page 3 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
versus
NARENDER KUMAR MARWAH & ANR ......Respondents
Through: Mr. S N Gautam, Advocate
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(53)
+ LPA 305/2024 & CM APPL. 22015/2024, CM APPL. 22019/2024
BSES RAJDHANI POWER LTD ....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
PRAMODH SINGH & ANR ......Respondents
Through: Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(54)
+ LPA 306/2024 & CM APPL. 22021/2024, CM APPL. 22024/2024
BSES RAJDHANI POWER LTD .....Appellant
Through: Mr Anupam Varma, Mr Nikhil
Sharma, Ms Simran Kohli, Advocates
versus
SUNIL JOHRY & ANR ......Respondents
Through: Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(55)
+ LPA 509/2024 & CM APPL. 35766/2024, CM APPL. 35767/2024,
CM APPL. 35768/2024
MAHENDER GUPTA .....Appellant
Through: Mr. S N Gautam, Advocate
versus
LPA 214/2024 etc. Page 4 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(56)
+ LPA 512/2024 & CM APPL. 35847/2024, CM APPL. 35848/2024,
CM APPL. 35849/2024
GULSHAN KUMAR GAMBHIR .....Appellant
Through: Mr. S N Gautam, Advocate
versus
BSES RAJDHANI POWER LTD. AND ANR ......Respondents
Through: Mr. Sandeep Prabhakar. Senior
Advocate with Mr. Vikas Mehta
Advocate for R-1
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(57)
+ LPA 513/2024 & CM APPL. 35851/2024, CM APPL. 35852/2024,
CM APPL. 35853/2024
VIJENDER SINGH .....Appellant
Through: Mr. S N Gautam, Advocate
versus
TATA POWER DELHI DIST LTD AND ANR .....Respondents
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
LPA 214/2024 etc. Page 5 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(58)
+ LPA 514/2024 & CM APPL. 35854/2024, CM APPL. 35855/2024,
CM APPL. 35856/2024
VIJAY SACHDEVA .....Appellant
Through: Mr. S N Gautam, Advocate
versus
TATA POWER DELHI DIST LTD AND ANR & ANR.
.....Respondents
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(59)
+ LPA 516/2024 & CM APPL. 35860/2024, CM APPL. 35861/2024,
CM APPL. 35862/2024
ASHOK KUMAR ABBI .....Appellant
Through: Mr. S N Gautam, Advocate
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(60)
+ LPA 517/2024 & CM APPL. 35863/2024, CM APPL. 35864/2024,
LPA 214/2024 etc. Page 6 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
CM APPL. 35865/2024
NARENDER KUMAR MARWAH .....Appellant
Through: Mr. S N Gautam, Advocate
versus
BSES RAJDHANI POWER LTD .....Respondent
Through: Mr. Sandeep Prabhakar. Senior
Advocate with Mr. Vikas Mehta
Advocate for R-1
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(61)
+ LPA 518/2024 & CM APPL. 35866/2024, CM APPL. 35867/2024,
CM APPL. 35868/2024
RAJENDER KUMAR VERMA .....Appellant
Through: Mr. S N Gautam, Advocate
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(62)
+ LPA 519/2024 & CM APPL. 35869/2024, CM APPL. 35870/2024,
CM APPL. 35871/2024
SURESH KUMAR KAMRA .....Appellant
Through: Mr. S N Gautam, Advocate
versus
TATA POWER DELHI DIST LTD .....Respondent
LPA 214/2024 etc. Page 7 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr Abhay Kumar, Mr Shagun
Ruhil, Mr Karan Chopra, Ms. Pooja
Rai, Advs. and Mr. Amit Singh ,
AGM Law
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(63)
+ LPA 520/2024 & CM APPL. 35872/2024, CM APPL. 35873/2024,
CM APPL. 35874/2024
ABDUL RASHID ANSARI .....Appellant
Through: Mr. S N Gautam, Advocate
versus
BSES RAJDHANI POWER LTD. AND ANR .....Respondents
Through: Mr. Sandeep Prabhakar. Senior
Advocate with Mr. Vikas Mehta
Advocate for R-1
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
(64)
+ LPA 670/2024 & CM APPL. 41700/2024, CM APPL. 41701/2024,
CM APPL. 41702/2024
DES RAJ MADAN .....Appellant
Through: Mr. S N Gautam, Advocate
versus
BSES RAJDHANI POWER LTD AND ANR .....Respondents
Through: Mr. Sandeep Prabhakar. Senior
Advocate with Mr. Vikas Mehta
Advocate for R-1
Mr. S.K. Singh, Advocate for DVB
ETBF-2002/Pension Trust
LPA 214/2024 etc. Page 8 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 24.09.2025
1. It is already 4:45 PM.
2. List on 28.10.2025.
SUBRAMONIUM PRASAD, J VIMAL KUMAR YADAV, J SEPTEMBER 24, 2025 hsk LPA 214/2024 etc. Page 9 of 9 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2025 at 22:35:31