Allahabad High Court
Mukundi Singh vs State Of U.P. on 1 September, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL APPEAL No. - 18 of 2013 Appellant :- Mukundi Singh Respondent :- State of U.P. Counsel for Appellant :- Kameshwar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Nalin Kumar Srivastava,J.
Partly allowed vide order of date passed in Criminal Appeal No.163 of 2013 (Gaya Prasad Tiwari Vs. State of U.P.).
Order Date :- 1.9.2022 Irshad