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Allahabad High Court

Mukundi Singh vs State Of U.P. on 1 September, 2022

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 18 of 2013
 

 
Appellant :- Mukundi Singh
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Kameshwar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Nalin Kumar Srivastava,J.

Partly allowed vide order of date passed in Criminal Appeal No.163 of 2013 (Gaya Prasad Tiwari Vs. State of U.P.).

Order Date :- 1.9.2022 Irshad