Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(ii) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(ii)Every owner of a factory desirous of availing such exemption, shall make an application in writing to the State Government through the Director of Agriculture, M.P. not less than one month before the commencement of the season.