Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(c) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(c)to participate and advise on the socio-economic development of the socially and educationally backward classes and to evaluate the progress of their development under the Union and any State;