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[Cites 0, Cited by 0] [Section 10A] [Entire Act]

State of Gujarat - Subsection

Section 10A(a) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Gujarat Amendment) Act, 2016

(a)such, projects vital to national security or defence of India and every part thereof, including preparation for defence or defence production,